Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 414] [Entire Act] State of Gujarat - Subsection Section 414(iii) in Gujarat High Court Rules, 1993 (iii)send to the Supreme Court a certificate as to the date or dates on which the notice under the preceding clause (ii) has been served.