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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(2) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(2)The normalized operation and maintenance expenses, after prudence check, for the years 2005-06 to 2009-10 shall form the basis to arrive at the operation and maintenance expenses for the base year 2010-11. The normalized O&M expenses for the base year will be used for projecting the expenses for each year of the control period.