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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5)(c) in The Special Economic Zones Rules, 2006

(c)[ allow generation, transmission and distribution of power within a Special Economic Zone.] [Substituted by Notification No. G.S.R. 501 (E), dated 14.6.2010 (w.e.f. 10.2.2006).]