Kerala High Court
M/S. Cochin Minerals & Rutile Limited vs The Superintendent Of Police (Rural) on 15 June, 2015
Author: K.Vinod Chandran
Bench: K.Vinod Chandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
&
THE HONOURABLE MR. JUSTICE ASHOK MENON
MONDAY, THE 12TH DAY OF MARCH 2018 / 21ST PHALGUNA, 1939
WP(C).No. 9461 of 2016
PETITIONER:
M/S. COCHIN MINERALS & RUTILE LIMITED
POST BOX NO.79, VIII/224, MARKET ROAD, ALUVA-683 101,
REPRESENTED BY ITS AUTHORIZED SIGNATORY K.S. SURESH
KUMAR, CHIEF FINANCIAL OFFICER
BY SRI.E.K.NANDAKUMAR (SENIOR ADVOCATE)
ADVS.SRI.M.GOPIKRISHNAN NAMBIAR
SRI.P.GOPINATH
SRI.P.BENNY THOMAS
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
RESPONDENT(S):
1. THE SUPERINTENDENT OF POLICE (RURAL)
ALUVA-683 101.
2. THE DEPUTY SUPERINTENDENT OF POLICE
ALUVA-683 101.
3. THE CIRCLE INSPECTOR OF POLICE
ALUVA-683 101.
4. THE SUB INSPECTOR OF POLICE
ALUVA POLICE STATION, ERNAKULAM DISTRICT-683 101.
5. THE SUB INSPECTOR OF POLICE
BINANIPURAM POLICE STATION, KALAMASSERY, ERNAKUAM
DISTRICT.
6. CMRL EMPLOYEES' ASSOCIUATION (INTUC)
INTUC OFFICE, MUPPATHADAM P.O., ALUVA-683 110, REPRESENTED
BY ITS GENERAL SECRETARY, V.K.SHANAVAS.
7. CMRL WORKERS' UNION (CITU)
MUPPATHADAM P.O., ALUVA-683 110, REPRESENTED BY ITS
GENERAL SECRETARY V.M.SASI.
PBS
WP(C).No. 9461 of 2016
8. CMRL EMPLYEES' SANGH
REG.NO.17/11/99, PLRA NO2, 23/731, ALUVA-683 101, REPRESENTED BY
ITS GENERAL SECRETARY, A.C.SANTHOSH.
9. SHAJI V.X.
VICE PRESIDENT, CMRL EMPLOYEES' ASSOCIUATION
(INTUC),VELLAYIL HOUSE, MUPPATHADAM P.O., ALUVA,
ERNAKULAM-683 110
10. AJITHKUMAR V.M.
JT.SECRETARY, CMRL EMPLOYEES' ASSOCIUATION
(INTUC),VAZHAPPANALIL HOUSE, AIMURY KARA P.O., KOOVAPPADY
VIA, KAVUMPURAM, ERNAKULAM-683 544.
11. BASHEER P.A.
VIE PRESIDENT, CMRL EMPLOYEES' ASSOCIUATION
(INTUC),PALLICHAM PARAMBIL, ERAMAM, MUPPATHADOM P.O.,
ALUVA, ERNAKULAM-683 110.
12. MATHAI P.P.
JOINT SECRETARY, CMRL EMPLOYEES' ASSOCIATION
(INTUC),POOKKADEN HOUSE, RAYAMANGALAM P.O.,
KURUPPAMPADY VIA, PERUMBAVOOR, ERNAKULAM-683 545.
13. SUNI P.B.
TREASURER, CMRL EMPLOYEES' ASSOCIUATION
(INTUC),PALAKKAPARAMBIL, THIRUVALLOOR, ALANGAD,
ERNAKULAM-683 511.
14. THAMPI P.A.
VICE PRESIDENT, CMRL WORKERS' UNION (CITU), PAITHURUTHIL,
MAMANGALAM, PALARIVATTOM P.O., KOCHI, ERNAKULAM-682 025.
15. SAN P.S.
VICE PRESIDENT, CMRL WORKERS' UNION (CITU), PULICKAL HOUSE,
BABY SMARAKA ROAD, ELAMAKKARA, KOCH-682 026.
16. BABU V.J.
JOINT SECRETARY, CMRL WORKERS' UNION (CITU), TCC QUARTERS,
AJ 44, PATHALAM, ALUPURAM P.O., ERNAKULAM-683 501.
17. SAJEEV KUMAR P.N
JOINT SECRETARY, CMRL WORKERS' UNION (CITU), PAYYAPPILLY
HOUSE, MANJUMMEL P.O., UDYOGAMANDAL, ERNAKLAM- 683 501.
18. VENUGOPALAN K.R.
TREASURER,CMRL WORKERS' UNION (CITU), KRISHNA BHAVAN,
W.KADUNGALLOOR P.O. ALUVA, ERNAKULAM-683 110.
19. PRAMOD P.R.
VICE PRESIDENT, CMRL EMPLYEES' SANGH, MADHU SADANAM,
PERINCHERI PARAMBU, KARUMALLOOR P.O., ERNAKULAM-683 511.
WP(C).No. 9461 of 2016
20. APPU T.K.
SECRETARY, CMRL EMPLYEES' SANGH,
THURUTHIKKATTEPARAMBIL HOUSE, VETTUKADU,
ERAMAM, MUPPATHADAM P.O., ERNAKULAM-683 110.
21. MURALEEDHRAN K.P.
VICE PRESIDENT, CMRL EMPLYEES' SANGH, PANKAJA NIVAS,
KUNNAKALAPARAMBU, EAST KADUNGALLOOR, ALUVA,
ERNAKULAM-683 110.
22. SANTHOSH KUMAR A.C
GENERAL SECRETARY, CMRL EMPLYEES' SANGH, ASARIPARAMBIL
HOUSE, PARAT LANE, ALUVA,
ERNAKULAM-683 101.
23. MADHUSOODHANAN P.
TREASURER, CMRL EMPLYEES' SANGH, RAMAKRISHNA BHAVANAM,
MUPPATHADAM P.O.,ALUVA, ERNAKULAM-683 110.
R1 TO R5 BY GOVERNMENT PLEADER SRI.P.P.AJUDHEEN
R19,R21,R22 & R23 BY ADVS. SRI.KRISHNADAS P. NAIR
SMT.K.L.SREEKALA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 12-03-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
PBS
WP(C).No. 9461 of 2016 (G)
APPENDIX
PETITIONER(S)' EXHIBITS
EXT.P1. TRUE COPY OF THE CHARTER OF DEMANDS (SUBMITTED JOINTLY BY THE
RESPONDENTS UNIONS) DATED 15/6/2015.
EXT.P2. TRUE COPY OF THE NOTICE DATED 29/2/2016 GIVEN BY THE 6TH
RESPONDENT
EXT.P3. TRUE COPY OF THE NOTICE DATED 29/2/2016 GIVEN BY THE 7TH
RESPONDENT
EXT.P4. TRUE COPY OF THE NOTICE DATED 29/2/2016 GIVEN BY THE 8TH
RESPONDENT
EXT.P5. TRUE COPY OF THE PETITION DATED 10/3/2016 SUBMITTED BY THE
PETITIONER BEFORE THE 5TH RESPONDENT
RESPONDENT'S EXHIBIT NIL
/TRUE COPY/
PA TO JUDGE
PBS
21/3/2018
K.VINOD CHANDRAN & ASHOK MENON, JJ.
-------------------------------------------
WP(C) No.9461 of 2016
-------------------------------------------
Dated this the 12th day of March, 2018
J U D G M E N T
Vinod Chandran, J.
The petitioner was before this Court by reason of a labour dispute, which the petitioner apprehended would turn into a strike and result in closure of the establishment. As of now, the petitioner submits that the dispute has been amicably settled. In such circumstances, the Writ Petition would stand closed. No costs.
Sd/-
K.VINOD CHANDRAN JUDGE Sd/-
ASHOK MENON JUDGE jg