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Kerala High Court

M/S. Cochin Minerals & Rutile Limited vs The Superintendent Of Police (Rural) on 15 June, 2015

Author: K.Vinod Chandran

Bench: K.Vinod Chandran

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT:

                  THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
                                      &
                    THE HONOURABLE MR. JUSTICE ASHOK MENON

              MONDAY, THE 12TH DAY OF MARCH 2018 / 21ST PHALGUNA, 1939

                               WP(C).No. 9461 of 2016

PETITIONER:


      M/S. COCHIN MINERALS & RUTILE LIMITED
      POST BOX NO.79, VIII/224, MARKET ROAD, ALUVA-683 101,
      REPRESENTED BY ITS AUTHORIZED SIGNATORY K.S. SURESH
      KUMAR, CHIEF FINANCIAL OFFICER

      BY SRI.E.K.NANDAKUMAR (SENIOR ADVOCATE)
         ADVS.SRI.M.GOPIKRISHNAN NAMBIAR
              SRI.P.GOPINATH
              SRI.P.BENNY THOMAS
              SRI.K.JOHN MATHAI
              SRI.JOSON MANAVALAN
              SRI.KURYAN THOMAS


RESPONDENT(S):

1.    THE SUPERINTENDENT OF POLICE (RURAL)
      ALUVA-683 101.

2.    THE DEPUTY SUPERINTENDENT OF POLICE
      ALUVA-683 101.

3.    THE CIRCLE INSPECTOR OF POLICE
      ALUVA-683 101.

4.    THE SUB INSPECTOR OF POLICE
      ALUVA POLICE STATION, ERNAKULAM DISTRICT-683 101.

5.    THE SUB INSPECTOR OF POLICE
      BINANIPURAM POLICE STATION, KALAMASSERY, ERNAKUAM
      DISTRICT.

6.    CMRL EMPLOYEES' ASSOCIUATION (INTUC)
      INTUC OFFICE, MUPPATHADAM P.O., ALUVA-683 110, REPRESENTED
      BY ITS GENERAL SECRETARY, V.K.SHANAVAS.

7.    CMRL WORKERS' UNION (CITU)
      MUPPATHADAM P.O., ALUVA-683 110, REPRESENTED BY ITS
      GENERAL SECRETARY V.M.SASI.

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WP(C).No. 9461 of 2016

8.    CMRL EMPLYEES' SANGH
      REG.NO.17/11/99, PLRA NO2, 23/731, ALUVA-683 101, REPRESENTED BY
      ITS GENERAL SECRETARY, A.C.SANTHOSH.

9.    SHAJI V.X.
      VICE PRESIDENT, CMRL EMPLOYEES' ASSOCIUATION
      (INTUC),VELLAYIL HOUSE, MUPPATHADAM P.O., ALUVA,
      ERNAKULAM-683 110

10.   AJITHKUMAR V.M.
      JT.SECRETARY, CMRL EMPLOYEES' ASSOCIUATION
      (INTUC),VAZHAPPANALIL HOUSE, AIMURY KARA P.O., KOOVAPPADY
      VIA, KAVUMPURAM, ERNAKULAM-683 544.

11.   BASHEER P.A.
      VIE PRESIDENT, CMRL EMPLOYEES' ASSOCIUATION
      (INTUC),PALLICHAM PARAMBIL, ERAMAM, MUPPATHADOM P.O.,
      ALUVA, ERNAKULAM-683 110.

12.   MATHAI P.P.
      JOINT SECRETARY, CMRL EMPLOYEES' ASSOCIATION
      (INTUC),POOKKADEN HOUSE, RAYAMANGALAM P.O.,
      KURUPPAMPADY VIA, PERUMBAVOOR, ERNAKULAM-683 545.

13.   SUNI P.B.
      TREASURER, CMRL EMPLOYEES' ASSOCIUATION
      (INTUC),PALAKKAPARAMBIL, THIRUVALLOOR, ALANGAD,
      ERNAKULAM-683 511.

14.   THAMPI P.A.
      VICE PRESIDENT, CMRL WORKERS' UNION (CITU), PAITHURUTHIL,
      MAMANGALAM, PALARIVATTOM P.O., KOCHI, ERNAKULAM-682 025.

15.   SAN P.S.
      VICE PRESIDENT, CMRL WORKERS' UNION (CITU), PULICKAL HOUSE,
      BABY SMARAKA ROAD, ELAMAKKARA, KOCH-682 026.

16.   BABU V.J.
      JOINT SECRETARY, CMRL WORKERS' UNION (CITU), TCC QUARTERS,
      AJ 44, PATHALAM, ALUPURAM P.O., ERNAKULAM-683 501.

17.   SAJEEV KUMAR P.N
      JOINT SECRETARY, CMRL WORKERS' UNION (CITU), PAYYAPPILLY
      HOUSE, MANJUMMEL P.O., UDYOGAMANDAL, ERNAKLAM- 683 501.

18.   VENUGOPALAN K.R.
      TREASURER,CMRL WORKERS' UNION (CITU), KRISHNA BHAVAN,
      W.KADUNGALLOOR P.O. ALUVA, ERNAKULAM-683 110.

19.   PRAMOD P.R.
      VICE PRESIDENT, CMRL EMPLYEES' SANGH, MADHU SADANAM,
      PERINCHERI PARAMBU, KARUMALLOOR P.O., ERNAKULAM-683 511.
WP(C).No. 9461 of 2016

20.    APPU T.K.
       SECRETARY, CMRL EMPLYEES' SANGH,
       THURUTHIKKATTEPARAMBIL HOUSE, VETTUKADU,
       ERAMAM, MUPPATHADAM P.O., ERNAKULAM-683 110.

21.    MURALEEDHRAN K.P.
       VICE PRESIDENT, CMRL EMPLYEES' SANGH, PANKAJA NIVAS,
       KUNNAKALAPARAMBU, EAST KADUNGALLOOR, ALUVA,
       ERNAKULAM-683 110.

22.    SANTHOSH KUMAR A.C
       GENERAL SECRETARY, CMRL EMPLYEES' SANGH, ASARIPARAMBIL
       HOUSE, PARAT LANE, ALUVA,
       ERNAKULAM-683 101.

23.    MADHUSOODHANAN P.
       TREASURER, CMRL EMPLYEES' SANGH, RAMAKRISHNA BHAVANAM,
       MUPPATHADAM P.O.,ALUVA, ERNAKULAM-683 110.


               R1 TO R5 BY GOVERNMENT PLEADER SRI.P.P.AJUDHEEN
               R19,R21,R22 & R23 BY ADVS. SRI.KRISHNADAS P. NAIR
                            SMT.K.L.SREEKALA


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 12-03-2018,
      THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:


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WP(C).No. 9461 of 2016 (G)

                                     APPENDIX

PETITIONER(S)' EXHIBITS

EXT.P1.     TRUE COPY OF THE CHARTER OF DEMANDS (SUBMITTED JOINTLY BY THE
            RESPONDENTS UNIONS) DATED 15/6/2015.

EXT.P2.     TRUE COPY OF THE NOTICE DATED 29/2/2016 GIVEN BY THE 6TH
            RESPONDENT

EXT.P3.     TRUE COPY OF THE NOTICE DATED 29/2/2016 GIVEN BY THE 7TH
            RESPONDENT

EXT.P4.     TRUE COPY OF THE NOTICE DATED 29/2/2016 GIVEN BY THE 8TH
            RESPONDENT

EXT.P5.     TRUE COPY OF THE PETITION DATED 10/3/2016 SUBMITTED BY THE
            PETITIONER BEFORE THE 5TH RESPONDENT

RESPONDENT'S EXHIBIT                            NIL


                                            /TRUE COPY/


                                            PA TO JUDGE


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21/3/2018

         K.VINOD CHANDRAN & ASHOK MENON, JJ.
      -------------------------------------------
                 WP(C) No.9461 of 2016
     -------------------------------------------
         Dated this the 12th day of March, 2018

                     J U D G M E N T

Vinod Chandran, J.

The petitioner was before this Court by reason of a labour dispute, which the petitioner apprehended would turn into a strike and result in closure of the establishment. As of now, the petitioner submits that the dispute has been amicably settled. In such circumstances, the Writ Petition would stand closed. No costs.

Sd/-

K.VINOD CHANDRAN JUDGE Sd/-

ASHOK MENON JUDGE jg