Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 112 in The U.P. Zamindari Abolition and Land Reforms Act, 1950 112. Power to make rules. - The State Government may make rules for the purpose of carrying into effect the provisions of this Chapter.
