Bombay High Court
Ifci Factors Ltd vs Multi Flex Lami Print Ltd And Anr on 1 October, 2018
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUITS NO. 83 OF 2017
Ifci Factors Ltd ....Petitioner
V/S
Multi Flex Lami Print Ltd And Anr. ....Respondent
Ms. Anubha Rastogi For Plaintiff None for Defendant CORAM : A. K. MENON, J DATE : 1st October, 2018 P.C. :
At the request of the advocate for the Plaintiff stand over to 15th October, 2018.
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