Section 1 in The Delhi Plastic Bag (Manufacture, Sales and Usage) and Non-Biodegradable Garbage (Control) Act, 2000
1. Short title, extent and commencement.
(1)This Act may be called the Delhi Plastic Bag (Manufacture, Sale and Usage) and Non-Biodegradable Garbage (Control) Act, 2000.(2)It extends to the whole of the National Capital Territory of Delhi.(3)It shall come into force on such date as the Government may, by notification in the official Gazette, appoint and different dates may be appointed for different areas.
