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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1)(o) in Madhya Pradesh Investment Region Development and Management Act, 2013

(o)construction, establishing or maintaining public parks or gardens, library, museums, halls, theaters, stadiums, offices, sarais, rest houses other public building;