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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Jharkhand - Subsection

Section 75(23) in Jharkhand Panchayat Raj Act, 2001

(23)Welfare of weaker sections and in particular the scheduled castes and scheduled tribes -
(i)Implementation of specific programmes for scheduled castes, scheduled tribes and weaker sections of the society;
(ii)Programmes against exploitation of and injustice to weaker sections of the society.