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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(b) in The Irrigation laws (Amendment) Act, 1964

(b)after the words "to the Collector", the words, figures and letters "and an order passed under section 25AA as respects the alignment of a projected water-course shall be appealable to a Canal Officer not below the rank of a Superintending Engineer" shall be added: