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Union of India - Section

Section 7 in The Indian Supply Service (Group `A') Rules, 2017

7. Filling of duty posts by deputation.

(1)Notwithstanding anything contained in rule 8, where the Government is of the opinion that it is necessary or expedient to do so, it may for reasons to be recorded in writing and in consultation with the Commission, fill a duty post in any grade by deputation for a period not exceeding three years, which may be in special circumstances be extended upto five years as the Central Government may think fit.
(2)The qualification, experience and the eligibility service for appointment to any grade of the Service under this rule shall be decided by the Central Government in consultation with the Commission on each occasion.