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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Chota Nagpur Division - Subsection

Section 11(2)(b) in Chota Nagpur Encumbered Estates Act, 1876

(b)that the scheme be modified or, if it has already been modified under this section, that it be further modified, and any modification made in compliance with such directions shall, after it has been approved by the Commissioner, take effect as part of the scheme.]