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Allahabad High Court

Ashok Kumar Khare vs State Of U.P. & Others on 27 July, 2010

Author: R.K. Agrawal

Bench: R.K. Agrawal

Court No. - 32

Case :- SPECIAL APPEAL DEFECTIVE No. - 1155 of 2007
Petitioner :- Ashok Kumar Khare

Respondent :- State Of U.P. & Others

Petitioner Counsel :- Udai Narayan Khare
Respondent Counsel :- C.S.C.,S.M. Haider Zaidi

Hon'ble R.K. Agrawal,J.

Hon'ble Abhinava UDadhVa.J. Issue notice on Section 5 application. Order Date :- 27.7.2010 RK/-