Allahabad High Court
Ashok Kumar Khare vs State Of U.P. & Others on 27 July, 2010
Author: R.K. Agrawal
Bench: R.K. Agrawal
Court No. - 32 Case :- SPECIAL APPEAL DEFECTIVE No. - 1155 of 2007 Petitioner :- Ashok Kumar Khare Respondent :- State Of U.P. & Others Petitioner Counsel :- Udai Narayan Khare Respondent Counsel :- C.S.C.,S.M. Haider Zaidi Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava UDadhVa.J. Issue notice on Section 5 application. Order Date :- 27.7.2010 RK/-