Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(d) in Tamil Nadu Laws (Special Provisions) No. 2 Act, 2010 (d)removal of people in slum area, hawkers and street vendors in accordance with policies of the Government, for clearance of land required for any public project.
