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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(m) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(m)"STU" (State Transmission Utility) means the Board or the Government company specified as such by the State Government .This is presently the Tamil Nadu Electricity Board.