Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20D(1)] [Section 20D] [Entire Act] State of Karnataka - Subsection Section 20D(1)(i) in The Karnataka Police Act, 1963. (i)one member of retired Civil Service shall be an officer not below the rank of Joint Secretary to Government;