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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The Companies (Cost records and audit) Rules, 2014

(3)The cost records shall be maintained in such manner so as to enable the company to exercise, as far as possible, control over the various operations and costs to achieve optimum economies in Utilization of resources and these records shall also provide necessary data which is required to be furnished under these rules.