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[Cites 0, Cited by 0] [Section 38U(2)] [Section 38U] [Entire Act]

Union of India - Subsection

Section 38U(2)(c) in The Wild Life (Protection) Act, 1972

(c)such number of official members not exceeding five including at least two Field Directors of tiger reserve or Director of National Park and one from the State Government's Departments dealing with tribal affairs;