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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xxxix) in The Hemchandracharya North Gujarat University Act, 1986

(xxxix)to make provision relating to the use of Gujarati, Hindi (in Devnagri script) and English or all the three languages as the media of instruction and examination;