Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 66 in Rajasthan Co-operative Societies Rules, 2003 66. Restrictions on grant of loans by a co-operative society against its own shares. No society shall grant loans or make advances against the security of its own shares.
