Section 85(3)(c) in The Bombay Public Trusts Act, 1950

[Cites 0, Cited by 0] [Section 85(3)] [Section 85] [Entire Act]

(c)anything duly done or suffered before [the said date] [Substituted for the words 'the date of the application of this Act' by Bombay 28 of 1953.]

Legal Document View