Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 56 in The M.P. Factories Rules, 1962 56. Number and location of spittoons. - The number of location of the spittoons to be provided shall be to the satisfaction of the Inspector. Such spittoons shall be placed on a stand or bracket three feet high as far as possible.
