Section 58(2)(e) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968

[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

(e)the procedure to be followed in taking possession of building and in disposing of the articles found therein at the time of taking possession;

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