Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Tripura - Subsection Section 28(a) in Tripura Police Act, 2007 (a)to uphold and enforce the law impartially, and to protect life, liberty, property, human rights and dignity of the member of the public;
