Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] State of Assam - Subsection Section 137(6) in Assam Co-Operative Societies Act, 2007 (6)A Co-operative Credit Structure Society may invest or deposit its funds in any Bank of financial institution regulated by the Reserve Bank and not necessarily in the affiliating society.