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[Cites 0, Cited by 0] [Section 354] [Entire Act]

State of Jharkhand - Subsection

Section 354(5) in Bihar Education Code, 1961

(5)Any member failing to attend four consecutive meetings shall cease to be a member and the fact shall be reported by the Secretary to the District Education Officer together with the explanation of the member which should be asked for by the committee. The District Education Officer shall decide, if the explanation offered by the member is to be accepted. If he accepts it, he may order the member's term to be continued.