Jammu & Kashmir High Court - Srinagar Bench
Kafeel Ahmad Mir & Ors vs State Of Jk & Ors on 29 October, 2019
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 147
Daily Supply. List
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
WP(C) No. 3145/2019
CM No. 6295/2019
Caveat No. 1874/2019
Kafeel Ahmad Mir & Ors.
..... Petitioner(s)
Through: -
Mr Jahangir Iqbal Ganai, Senior Advocate with
Ms Humaira Shafi, Advocate.
V/s
State of JK & Ors.
..... Respondent(s)
Through: -
Mr Azhar-ul-Amin, Advocate.
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
ORDER
Notice in the main petition as well as in the connected CM. Mr Azhar-ul-Amin, the learned counsel, who is on Caveat, enters appearance and waives notice on behalf of the respondent Nos. 2 and 3. He shall file response to the contentions made by the petitioners in their petition before the next date of hearing without any fail. Caveat stands discharged, accordingly.
Let notice, at the expense of the petitioners, go to the rest of the respondents, returnable by or before the next date of hearing.
List again on 6th of November, 2019.
Meanwhile, the respondent Commission shall ensure recommendations in favour of only those candidates who meet the physical standards in tune with the rules governing the field.
(Ali Mohammad Magrey) Judge SRINAGAR October 29th, 2019 "TAHIR"
TAHIR MANZOOR BHAT 2019.10.29 15:06 I attest to the accuracy and integrity of this document