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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Assam - Subsection

Section 27(1)(b) in Assam Public Procurement Act, 2017

(b)where there are price and other award criteria, the most advantageous bid ascertained on the basis of the criteria and procedures for evaluating bids as specified in the bidding documents;