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Supreme Court - Daily Orders

The State Of Uttar Pradesh vs Upper Doab Sugar Mills Shamli on 13 October, 2017

Bench: Madan B. Lokur, Deepak Gupta

     ITEM NO.26                              COURT NO.3               SECTION

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).         /2017
                                            Diary No(s). 28850/2017

     (Arising out of impugned final judgment and order dated 15-05-2017
     in WT No. 825/2016 passed by the High Court of Judicature at
     Allahabad)

     THE STATE OF UTTAR PRADESH & ORS.                                 Petitioner(s)

                                                    VERSUS

     UPPER DOAB SUGAR MILLS SHAMLI                                     Respondent(s)

     (WITH IA No.99857/2017-CONDONATION OF DELAY IN FILING)

     Date : 13-10-2017 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)              Ms. Aishwarya Bhati, AAG
                                    Mr. Ardhendumauli Kumar Prasad, AOR
                                    Mr. Yashasvi, Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

The special leave petition is dismissed.

(SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.10.14 10:47:25 IST Reason: