Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Upper Doab Sugar Mills Shamli on 13 October, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.26 COURT NO.3 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). /2017
Diary No(s). 28850/2017
(Arising out of impugned final judgment and order dated 15-05-2017
in WT No. 825/2016 passed by the High Court of Judicature at
Allahabad)
THE STATE OF UTTAR PRADESH & ORS. Petitioner(s)
VERSUS
UPPER DOAB SUGAR MILLS SHAMLI Respondent(s)
(WITH IA No.99857/2017-CONDONATION OF DELAY IN FILING)
Date : 13-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Ms. Aishwarya Bhati, AAG
Mr. Ardhendumauli Kumar Prasad, AOR
Mr. Yashasvi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.10.14 10:47:25 IST Reason: