Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Bihar - Subsection Section 88(2) in The Bihar and Orissa Local Self-Government Act, 1885 (2)take on lease or hire any water-works and purchase any water-works or any water or right to take or convey water, either within or without its district; and
