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[Cites 1, Cited by 8]

Himachal Pradesh High Court

Ambika Parshad vs . Hrtc on 23 June, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

Ambika Parshad Vs. HRTC .

CWPOA No. 4992 of 2020 23.06.2023 Present: None for the petitioner.

Ms. Shubh Mahajan, Advocate, for respondent.

List alongwith O.A. No. 4872 of 2018 on 07.07.2023.

r to (Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 23rd June, 2023 (sushma) ::: Downloaded on - 23/06/2023 20:38:37 :::CIS