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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(1)(b) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

(b)a devotee, of Shree Karveer Nivasini, Mahalaxmi (Ambabai), Kolhapur. He shall, prior to his appointment as a member, make such declaration in the prescribed form.