Madhya Pradesh High Court
Shailendra Awasthi vs National Rural Health Mission (Nrhm) on 8 October, 2020
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 WP-17398-2017
The High Court Of Madhya Pradesh
WP-17398-2017
(SHAILENDRA AWASTHI Vs NATIONAL RURAL HEALTH MISSION (NRHM) AND OTHERS)
2
Jabalpur, Dated : 08-10-2020
Heard through Video Conferencing.
Shri Praveen Verma, learned counsel for the petitioner.
Shri Richard Rajoor, learned counsel for respondent No.1.
Shri Anil Upadhyay, learned counsel for respondent No.2. Counsel for the petitioner submits that he has filed one interlocutory application, the provisional No. is 39197/2020.
Office is directed to trace out the same and to place it on record. List in the next week.
In the meantime copy of the application be supplied to the counsel for the respondents.
(VIJAY KUMAR SHUKLA) JUDGE mrs. mishra Signature Not Verified SAN Digitally signed by MRS DEEPA MISHRA Date: 2020.10.08 14:56:00 IST