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[Entire Act]
Union of India - Section
Section 194 in The Indian Post Office Rules, 1933
194.
The embossed envelopes (square, commercial and airmail), letter cards and the registration envelopes specified below shall be sold at the following prices, namely:-| Embossed Envelopes | |
| For each (Inland) envelope | ... Rs. 5/- |
| For each Inland ( letter card) | ... Rs 2.50 |
| For each Inland ( letter card) | ... Rs 2.50 |
| Registration Envelopes | |
| (i) For each small envelope | ... Rs. 22/-+ 50 paise stationery charges |
| (ii) For each large envelope | ... Rs. 22/-+ Re. 1/- stationery charges |