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Karnataka High Court

Sri.S.Krishnamurthy vs Rakesh Sing on 15 February, 2018

Author: B M Shyam Prasad

Bench: B M Shyam Prasad

                            -1-
                                        CCC.No.2061/2017 &
                                      CCC Nos.113-133/2018

IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 15TH DAY OF FEBRUARY 2018

                        PRESENT

        THE HON'BLE MR. JUSTICE H.G.RAMESH

                           AND

     THE HON'BLE MR. JUSTICE B.M.SHYAM PRASAD

                 CCC NO.2061/2017 &
            CCC NOS.113-133/2018 (CIVIL)
BETWEEN:

1.    SRI.S.KRISHNAMURTHY
      S/O LATE SHESHACHAR
      AGED ABOUT 58 YEARS
      RESIDING AT NO.4/14
      QUARTERS IVRI, HEBBAL
      BANGALORE - 560 024

2.    SRI.K.T.RAMESHKUMAR
      S/O LATE SRI.A.K.THIRUVENGADAM
      AGED ABOUT 61 YEARS
      RESIDING AT NO.412, GROUND FLOOR
      6TH MAIN, 4TH 'D' CROSS, HRBR LAYOUT
      2ND BLOCK, KALYANANAGAR
      BANGALORE - 560 043

3.    K.T.GEETHA SAMPATHKUMARI
      D/O LATE A.K.THIRUVENGADAM
      AGED ABOUT 65 YEARS
      RESIDING AT NO.213,'MALATHI NILAYAM'
      7TH 'B' MAIN, 1ST BLOCK, HRBR LAYOUT
      KALYANAGAR, BANGALORE - 560 043

4.    SRI.C.SHIVAMADAV, S/O C.SHANKARRAJU
      AGED ABOUT 42 YEARS
      RESIDING AT VENKATAREDDYPALLI
      VILLAGE & POST, KODUR (RS)
      CUDDAPH DISTRICT, A.P.- 516 101
                             -2-
                                         CCC.No.2061/2017 &
                                       CCC Nos.113-133/2018

5.    SRI.RAVI GANESH
      S/O LATE D.VASUDEVAN
      AGED ABOUT 42 YEARS
      RESIDING AT NO.11/2
      RUDRAPPA GARDEN
      KASTURIBA NAGAR POST
      MYSORE ROAD
      BANGALORE - 560 026

6.    SRI.K.RADHAKRISHNAN
      S/O LATE SRI.C.BHASKARAN NAIR
      AGED ABOUT 63 YEARS &
      SMT.K.SAROJINIAMMA
      W/O LATE SRI.C.BHASKARAN NAIR
      AGED ABOUT 80 YEARS
      RESIDING AT NO.3/1, IVRI CAMPUS
      HEBBAL, BANGALORE - 560 024

7.    SRI.N.JAIRAJ
      S/O LATE V.NARAYANA SWAMY
      AGED ABOUT 62 YEARS
      RESIDING AT NO.241
      7TH MAIN, PILLANNA GARDEN
      3RD STAGE, BANGALORE - 560 045

8.    SMT.SUJATHA, W/O M.SUBRAMANYAM
      AGED ABOUT 43 YEARS
      RESIDING AT VENKATAREDDYPALLI
      VILLAGE & POST, KODUR (RS)
      CUDDAPH DISTRICT, A.P- 516 101

9.    SRI.GOLLA RAMALINGA REDDY
      S/O GOLLA PITCHI REDDY
      AGED ABOUT 59 YEARS
      RESIDING AT IVRI CAMPUS
      HEBBAL, BANGALORE - 560 024

10.   SMT.V.RAMA, W/O DR.V.V.SURYANARAYAN
      AGED ABOUT 59 YEARS
      RESIDING AT IVRI CAMPUS
      HEBBAL, BANGALORE - 560 024

11.   MR.MATHEW P.THOMAS
      S/O LATE REV. FR. P.C.THOMAS
                            -3-
                                         CCC.No.2061/2017 &
                                       CCC Nos.113-133/2018

      AGED ABOUT 64 YEARS
      RESIDING AT NO.31, 'THANALI'
      2ND CROSS, 3RD BLOCK
      DASAPPA LAYOUT, RAMAMURTHYNAGAR
      BANGALORE - 560 016

12.   DR.G.VENKATESWARALU
      S/O CHANDRAMOULI
      AGED ABOUT 57 YEARS
      RESIDING AT IIHR, HESARAGHATTA
      BANGALORE - 560 089

13.   SMT.DEEPA MATHUR, W/O A.M.MATHUR
      AGED ABOUT 63 YEARS
      RESIDING AT NO.18, 2ND CROSS
      CHIRANJIVI LAYOUT, HEBBAL
      KEMPAPURA, BANGALORE - 560 024

14.   DR.SATHYANARAYANA SAHA
      S/O LATE MR.SHARATCHANDRA SAHA
      AGED ABOUT 76 YEARS
      RESIDING AT NO.5, 'SHARATH',
      4TH CROSS, 1ST MAIN ROAD
      PAMPA EXTENSION, KEMPAPURA HEBBALA
      BANGALORE - 560 024

15.   SMT.S.MALATHI, W/O SRI.T.SANNATH KUMAR
      AGED ABOUT 49 YEARS
      RESIDING AT NO.213
      'MALATHI NILAYAM', 7TH 'B' MAIN
      HRBR LAYOUT, 2ND BLOCK
      KALYANANAGAR, BANGALORE - 560 043

16.   SRI.B.RAMESH, S/O N.BISAPPA
      AGED ABOUT 47 YEARS
      C/O LAKSHMINARAYANA GOWDA
      NO.2810, 7TH CROSS, GOKULA EXTENSION
      TUMKURU - 572 104

17.   DR.D.V.SUDHAKAR RAO
      S/O D.P.VENKATASUBBARAYADU
      AGED ABOUT 59 YEARS
      WORKING IN DIVISION PHT
      IIHR, HESARAGHATTA LAKE (POST)
      BANGALORE - 560 089
                              -4-
                                          CCC.No.2061/2017 &
                                        CCC Nos.113-133/2018

18.    SMT.SAMBARU KRISHNA VENI
       W/O DR.K.GANESH, AGED ABOUT 58 YEARS
       RESIDING AT NO.97
       'GANESH NILAYA', 11TH CROSS
       INDIRANAGARA NORTH
       BANGALORE - 560 024

19.    SMT.LEELAVATHI
       W/O SRI.S.R.NAGARAJU
       AGED ABOUT 54 YEARS
       RESIDING AT NO.27
       24TH 'A' CROSS, MARUTHINAGAR
       1ST MAIN, YELAHANKA
       BANGALORE - 560 064

20.    SMT.GIRIJA, W/O PRABHAKARRAJU
       AGED ABOUT 61 YEARS

21.    SMT.C.SUSHEELA
       W/O SHANKAR RAJU
       AGED ABOUT 49 YEARS
       PETITIONER NOS.20 & 21 ARE
       R/AT VENKATAREDDYPALLI
       VILLAGE & POST, KODUR (RS)
       CUDDAPH DISTRICT, A.P- 516 101

22.    GUNTUR SWARNALATHA
       W/O GUNTUR BUCHAIAH
       AGED ABOUT 64 YEARS
       RESIDING AT IVRI CAMPUS
       HEBBAL, BANGALORE - 560 024          ...COMPLAINANTS

(BY SRI.S.R.SREENIVASAMURTHY, ADVOCATE)

AND:

RAKESH SING
AGED ABOUT 52 YEARS
THE COMMISSIONER
BANGALORE DEVELOPMENT AUTHORITY
SANKEY ROAD
BANGALORE - 560 020                              ...ACCUSED
                              -5-
                                         CCC.No.2061/2017 &
                                       CCC Nos.113-133/2018

     THESE CCCs ARE FILED UNDER SECTIONS 11 AND 12 OF
THE CONTEMPT OF COURTS ACT, 1971, PRAYING TO INITIATE
CONTEMPT ACTION AGAINST THE ACCUSED FOR HAVING NOT
CONSIDERED THE ORDER DATED 20.03.2017 (ANNEXURE-A)
PASSED BY THIS COURT IN W.P.NOs.21519-21546/2014.

     THESE CCCs COMING ON FOR ORDERS, THIS DAY,
H.G.RAMESH J., MADE THE FOLLOWING:

                           ORDER

H.G.RAMESH, J. (Oral):

Learned counsel appearing for the complainants seeks leave to withdraw these petitions with liberty to the complainants to file fresh petitions when cause of action arises. Leave and liberty sought for is granted. The petitions are accordingly disposed of as withdrawn.
CCCs disposed of.
Sd/-
JUDGE Sd/-
JUDGE Prs*