Karnataka High Court
Sri.S.Krishnamurthy vs Rakesh Sing on 15 February, 2018
Author: B M Shyam Prasad
Bench: B M Shyam Prasad
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CCC.No.2061/2017 &
CCC Nos.113-133/2018
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 15TH DAY OF FEBRUARY 2018
PRESENT
THE HON'BLE MR. JUSTICE H.G.RAMESH
AND
THE HON'BLE MR. JUSTICE B.M.SHYAM PRASAD
CCC NO.2061/2017 &
CCC NOS.113-133/2018 (CIVIL)
BETWEEN:
1. SRI.S.KRISHNAMURTHY
S/O LATE SHESHACHAR
AGED ABOUT 58 YEARS
RESIDING AT NO.4/14
QUARTERS IVRI, HEBBAL
BANGALORE - 560 024
2. SRI.K.T.RAMESHKUMAR
S/O LATE SRI.A.K.THIRUVENGADAM
AGED ABOUT 61 YEARS
RESIDING AT NO.412, GROUND FLOOR
6TH MAIN, 4TH 'D' CROSS, HRBR LAYOUT
2ND BLOCK, KALYANANAGAR
BANGALORE - 560 043
3. K.T.GEETHA SAMPATHKUMARI
D/O LATE A.K.THIRUVENGADAM
AGED ABOUT 65 YEARS
RESIDING AT NO.213,'MALATHI NILAYAM'
7TH 'B' MAIN, 1ST BLOCK, HRBR LAYOUT
KALYANAGAR, BANGALORE - 560 043
4. SRI.C.SHIVAMADAV, S/O C.SHANKARRAJU
AGED ABOUT 42 YEARS
RESIDING AT VENKATAREDDYPALLI
VILLAGE & POST, KODUR (RS)
CUDDAPH DISTRICT, A.P.- 516 101
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CCC.No.2061/2017 &
CCC Nos.113-133/2018
5. SRI.RAVI GANESH
S/O LATE D.VASUDEVAN
AGED ABOUT 42 YEARS
RESIDING AT NO.11/2
RUDRAPPA GARDEN
KASTURIBA NAGAR POST
MYSORE ROAD
BANGALORE - 560 026
6. SRI.K.RADHAKRISHNAN
S/O LATE SRI.C.BHASKARAN NAIR
AGED ABOUT 63 YEARS &
SMT.K.SAROJINIAMMA
W/O LATE SRI.C.BHASKARAN NAIR
AGED ABOUT 80 YEARS
RESIDING AT NO.3/1, IVRI CAMPUS
HEBBAL, BANGALORE - 560 024
7. SRI.N.JAIRAJ
S/O LATE V.NARAYANA SWAMY
AGED ABOUT 62 YEARS
RESIDING AT NO.241
7TH MAIN, PILLANNA GARDEN
3RD STAGE, BANGALORE - 560 045
8. SMT.SUJATHA, W/O M.SUBRAMANYAM
AGED ABOUT 43 YEARS
RESIDING AT VENKATAREDDYPALLI
VILLAGE & POST, KODUR (RS)
CUDDAPH DISTRICT, A.P- 516 101
9. SRI.GOLLA RAMALINGA REDDY
S/O GOLLA PITCHI REDDY
AGED ABOUT 59 YEARS
RESIDING AT IVRI CAMPUS
HEBBAL, BANGALORE - 560 024
10. SMT.V.RAMA, W/O DR.V.V.SURYANARAYAN
AGED ABOUT 59 YEARS
RESIDING AT IVRI CAMPUS
HEBBAL, BANGALORE - 560 024
11. MR.MATHEW P.THOMAS
S/O LATE REV. FR. P.C.THOMAS
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CCC.No.2061/2017 &
CCC Nos.113-133/2018
AGED ABOUT 64 YEARS
RESIDING AT NO.31, 'THANALI'
2ND CROSS, 3RD BLOCK
DASAPPA LAYOUT, RAMAMURTHYNAGAR
BANGALORE - 560 016
12. DR.G.VENKATESWARALU
S/O CHANDRAMOULI
AGED ABOUT 57 YEARS
RESIDING AT IIHR, HESARAGHATTA
BANGALORE - 560 089
13. SMT.DEEPA MATHUR, W/O A.M.MATHUR
AGED ABOUT 63 YEARS
RESIDING AT NO.18, 2ND CROSS
CHIRANJIVI LAYOUT, HEBBAL
KEMPAPURA, BANGALORE - 560 024
14. DR.SATHYANARAYANA SAHA
S/O LATE MR.SHARATCHANDRA SAHA
AGED ABOUT 76 YEARS
RESIDING AT NO.5, 'SHARATH',
4TH CROSS, 1ST MAIN ROAD
PAMPA EXTENSION, KEMPAPURA HEBBALA
BANGALORE - 560 024
15. SMT.S.MALATHI, W/O SRI.T.SANNATH KUMAR
AGED ABOUT 49 YEARS
RESIDING AT NO.213
'MALATHI NILAYAM', 7TH 'B' MAIN
HRBR LAYOUT, 2ND BLOCK
KALYANANAGAR, BANGALORE - 560 043
16. SRI.B.RAMESH, S/O N.BISAPPA
AGED ABOUT 47 YEARS
C/O LAKSHMINARAYANA GOWDA
NO.2810, 7TH CROSS, GOKULA EXTENSION
TUMKURU - 572 104
17. DR.D.V.SUDHAKAR RAO
S/O D.P.VENKATASUBBARAYADU
AGED ABOUT 59 YEARS
WORKING IN DIVISION PHT
IIHR, HESARAGHATTA LAKE (POST)
BANGALORE - 560 089
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CCC.No.2061/2017 &
CCC Nos.113-133/2018
18. SMT.SAMBARU KRISHNA VENI
W/O DR.K.GANESH, AGED ABOUT 58 YEARS
RESIDING AT NO.97
'GANESH NILAYA', 11TH CROSS
INDIRANAGARA NORTH
BANGALORE - 560 024
19. SMT.LEELAVATHI
W/O SRI.S.R.NAGARAJU
AGED ABOUT 54 YEARS
RESIDING AT NO.27
24TH 'A' CROSS, MARUTHINAGAR
1ST MAIN, YELAHANKA
BANGALORE - 560 064
20. SMT.GIRIJA, W/O PRABHAKARRAJU
AGED ABOUT 61 YEARS
21. SMT.C.SUSHEELA
W/O SHANKAR RAJU
AGED ABOUT 49 YEARS
PETITIONER NOS.20 & 21 ARE
R/AT VENKATAREDDYPALLI
VILLAGE & POST, KODUR (RS)
CUDDAPH DISTRICT, A.P- 516 101
22. GUNTUR SWARNALATHA
W/O GUNTUR BUCHAIAH
AGED ABOUT 64 YEARS
RESIDING AT IVRI CAMPUS
HEBBAL, BANGALORE - 560 024 ...COMPLAINANTS
(BY SRI.S.R.SREENIVASAMURTHY, ADVOCATE)
AND:
RAKESH SING
AGED ABOUT 52 YEARS
THE COMMISSIONER
BANGALORE DEVELOPMENT AUTHORITY
SANKEY ROAD
BANGALORE - 560 020 ...ACCUSED
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CCC.No.2061/2017 &
CCC Nos.113-133/2018
THESE CCCs ARE FILED UNDER SECTIONS 11 AND 12 OF
THE CONTEMPT OF COURTS ACT, 1971, PRAYING TO INITIATE
CONTEMPT ACTION AGAINST THE ACCUSED FOR HAVING NOT
CONSIDERED THE ORDER DATED 20.03.2017 (ANNEXURE-A)
PASSED BY THIS COURT IN W.P.NOs.21519-21546/2014.
THESE CCCs COMING ON FOR ORDERS, THIS DAY,
H.G.RAMESH J., MADE THE FOLLOWING:
ORDER
H.G.RAMESH, J. (Oral):
Learned counsel appearing for the complainants seeks leave to withdraw these petitions with liberty to the complainants to file fresh petitions when cause of action arises. Leave and liberty sought for is granted. The petitions are accordingly disposed of as withdrawn.
CCCs disposed of.
Sd/-
JUDGE Sd/-
JUDGE Prs*