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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(1)(xxviii) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(xxviii)"The CPA Certificate and Designation" mean the Certified Public Accountant Certificate and Designation, conferred by the University or by an agency duly authorized by the University upon the successful candidates of the Certified Public Accountant Program administered by the University or by an agency duly authorized by the University;