Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(18)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(18)(a) in The Maharashtra Industrial Relations Act, 1946

(a)all matters pertaining to the relationship between employers and employees, or to the dismissal or non-employment of any person;