Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70A] [Entire Act] State of Rajasthan - Subsection Section 70A(12) in The Rajasthan Distilleries Rules, 1977 (12)No removal of part of the contents of a cask/vat is permitted from the warehouse to the store-room.