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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 14(1)(a) in Arunachal Pradesh Water Supply Act, 2015

(a)Cuts or removes or takes away or transfers any material or meter from any installation or any other place, or site where it may be rightfully or lawfully stored, deposited, kept, stocked, situated or located including during transportation, without the consent of the concerned department or the owner or the licensee, as the case may be, whether or not the act is done for profit or gain ; or