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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(1) in The M.P. Janpad Panchayat and Zila Panchayat Standing Committees (Election of Members, Powers and Functions and Term of Members and Procedure for the Conduct of Business) Rules, 1994

(1)The presiding authority shall then make up into separate packets all papers relating lo election of each Standing Committee, seal each packet and note thereon a description of its contents, the election to which it relates and the date thereof