Section 4(4) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998
(4)The Government may, in the manner specified in Section 3, at any time, exclude any area from a market area, or include therein an additional area, or may declare that the regulation of marketing of any notified agricultural produce in any market area shall cease or that the marketing of any agricultural produce hitherto not regulated shall be regulated in the market area.
