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State of Rajasthan - Section

Section 47 in The Rajasthan Land Reforms and Resumption of Jagirs Act, 1952

47. Act to override other laws.

- Save as otherwise expressly provided in this Act, the provisions of this Act and of the rules and orders made thereunder shall have effect notwithstanding anything therein contained being inconsistent with existing Jagir law or any other law for the time being in force.