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[Cites 0, Cited by 0] [Section 80] [Entire Act]

Greater Bengaluru City Corporation -

Section 80(8) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(8)A member of the standing committee may resign his office at anytime by notice in writing addressed to the chairman of the standing committee orwhere there is no Chairman to the Mayor and delivered to the Chairman or as thecase may be to the Mayor and such resignation shall take effect from the date on