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Calcutta High Court (Appellete Side)

The West Bengal State Electricity ... vs The Appellate Authority & Anr on 10 August, 2023

Author: Shekhar B. Saraf

Bench: Shekhar B. Saraf

S/L 23
10.8.2023

Court No.26 SD WPA 21644 of 2010 With CAN 1 of 2011 (Old CAN 4991 of 2011) [Application not in the file] The West Bengal State Electricity Distribution Co. Ltd. & Anr.

Vs. The Appellate Authority & Anr. None appears on behalf of the petitioners in Court today when the matter is called on. No accommodation has been prayed for.

It appears that the matter was last heard on February 10, 2011 and thereafter, no attempt has been made to have the matter heard.

In light of the same, this writ petition along with CAN 1 of 2011 (Old CAN 4991 of 2011) is dismissed for default. Interim order, if any, stands vacated.

(Shekhar B. Saraf, J.)