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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1C) in The Karnataka State Universities Act, 2000

(1C)[ There shall be established the Davanagere University with headquarters at Davanagere and territorial jurisdiction extending over the districts of Davanagere and Chitradurga] [Inserted by Karnataka Act No. 15 of 2009, dated 18.8.2009.].