Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 21] [Entire Act] State of Assam - Subsection Section 21(g) in The Gauhati University Act, 1947 (g)the condition for affiliation by the Executive Council of Colleges and Halls not maintained by the University and for withdrawal of such affiliation in consultation with the Government:
