Section 13(1)(c) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

(c)maintaining confidentiality and neutrality without jeopardising the liability of the insurer and claim of the insured;

Legal Document View