Gujarat High Court
Dr. Dps Verma Ifs (Retd) vs State Of Gujarat & Ors on 2 April, 2003
Author: R.M. Doshit
Bench: R.M. Doshit
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 765 of 2003
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Dr. DPS VERMA IFS (Retd)
Versus
STATE OF GUJARAT & ORS.
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Appearance:
MR MK VAKHARIA for the Petitioner
.......... for Respondents Nos. 1-4
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CORAM : MISS JUSTICE R.M.DOSHIT
Date of Order: 02/04/2003
ORAL ORDER
RULE. Notice as to interim relief and hearing of rule returnable on 30th April, 2003.
( Ms. R.M. Doshit, J. ) /sakkaf