Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(xxvii) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(xxvii)to delegate by Regulation any of its powers to the Kulpati, the Registrar or such other officer of Vishwa Vidyalaya or a Committee appointed by it as it may deem lit;