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[Cites 0, Cited by 1] [Section 148(2)] [Section 148] [Entire Act]

State of Rajasthan - Subsection

Section 148(2)(xxx) in Rajasthan Co-operative Societies Act, 1965

(xxx)the qualifications of a Manager, Secretary, Accountant or any other officer or an employee of the society and the conditions of their service including discipline and control;